(1.) This petition has been filed to direct the second respondent police to give permission to conduct cultural dance programme on 21.01.2018 Sunday night in "Thanipadi Sri Samiayapurathu Pudhumariamman Thirukkoil" Thanipadi Village, Thandrampattu Taluk, Tiruvannamalai District.
(2.) I have heard Mr.S.Silambu Selvan, learned counsel appearing for the petitioner and Mr.R.Ravichandran, learned Government Advocate (Crl.Side) appearing for the respondents.
(3.) With the consent of both sides, this criminal original petition is taken up for final disposal at the admission stage itself.