(1.) Read this in conjunction with and in continuation of earlier proceedings of this Court dated 04.06.2018, which read as follows:
(2.) Pursuant to my aforesaid direction, the matter is listed under the caption 'FOR DISMISSAL' today.
(3.) However, position is not any different today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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