MANAGING DIRECTOR, P R 2, PERAMBALUR DISTRICT CONSUMER, CO-OPERATIVE WHOLESALE STORES LIMITED Vs. MINOR J MONIZHA

JUDGEMENT

(1.) In this Second Appeal, challenge is made to the judgment and decree dated 23.01.003 passed in A.S.No.10 of 2012 on the file of the Principal Subordinate Court, Salem, confirming the judgment and decree dated 15.06.2011 passed in O.S.No.602 of 2010 on the file of the I Additional District Munsif Court, Salem.

(2.) Parties are referred to as per the rankings in the trial court.

(3.) Suit for declaration and permanent injunction.