RANJITHKUMAR Vs. SUPERINTENDENT OF POLICE AND OTHERS

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents grant permission and protection for cultural event namely Adalpadal scheduled to be held on 05.08.2018 and 06.08.2018 at night 09.00 pm to 12.00 am in connection with "Aadi Festival" in Arulmigu Sri Muthumariamman Thirukovil at Kulamangalam South Village, Alangudy Taluk, Pudukkottai District, by considering the petitioner's representation dated 14.07.2018.

(2.) Heard the learned counsel appearing for the petitioner and the learned Government Advocate appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.