R MANIVANNAN Vs. KANNAPPAN DIRECTOR OF SCHOOL EDUCATION

JUDGEMENT

(1.) The petitioner claims that he is having qualifications, viz., M.Sc., M.Ed. and M.Phil and prior to the joining in the Tamil Nadu Education Services, he was associated with Ramakrishna Mission Educational activities and he has also served as a teacher in remote areas in Arunachal Pradesh and Mizoram for very many years and also developed a fond interest and involvement in teaching profession.

(2.) "Xxx xxx xxx"

(3.) The petitioner would further aver that on 28.11.1990, he joined as P.G.Assistant [Botany] in the Government Higher Secondary School, Kalambur, at Tiruvannamalai District, wherein he had served for 5 = years and thereafter, he was transferred and served for about 2 = years in Bhuvanagiri Boys Higher Secondary School in Cuddalore District and thereafter, put in 18 years of service in Kurinjipaadi. It is the claim of the petitioner that his entire career as a teacher is an unblemished one and he is always committed and interested in furthering the career prospects of the students and he was also given promotion as Headmaster and was posted at the Government Boys Higher Secondary School, Pudupettai, wherein he had served for two years.