R RAMAMOORTHY Vs. KANAKAMMA AND OTHERS

JUDGEMENT

(1.) Since the issue in all the three Civil Revision Petitions has its genesis in the Suit O.S.No.6 of 2006 pending on the file of the learned District Munsif, Thiruttani, Tiruvallur District, this Court is taking up all the three revisions and passing a Common Order.

(2.) The revisions and the orders against which they have been filed are detailed herein below:

(3.) The parties are described in the same array as in the suit. The plaintiff is the Civil Revision Petitioner in all the three Civil Revision Petitions.