BALA POI SOLLAN PILLAI AND OTHERS Vs. KANDASAMY

JUDGEMENT

(1.) This Civil Revision Petition is directed against the order dated 30.04.2013 passed in I.A.No.434 of 2013 in O.S.No.150 of 2013 on the file of the Sub-Cout, Tuticorin.

(2.) The revision petitioners are the defendants in the suit in O.S.No.150 of 2013.

(3.) The brief facts, which are necessary to dispose of this civil revision petition, are as follows:-