S. PALANI Vs. P. MANI AND OTHERS

JUDGEMENT

(1.) The Civil Revision Petition has been filed by the petitioner against the order dated 06.01.2018 passed in I.A.No.1563 of 2017 in I.A.No.352 of 2017 in O.S.No.51 of 2017 on the file of the learned:

(2.) The petitioner is the plaintiff and the respondents are the defendants.

(3.) The brief facts of the case are as follows: