LAWS(MAD)-2018-7-1486

KARTHICK RAJA Vs. SUPERINTENDENT OF POLICE AND OTHER

Decided On July 31, 2018
Karthick Raja Appellant
V/S
Superintendent Of Police And Other Respondents

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents herein to grant permission to perform the program of 'Adal Padal' on 03.08.2018 night at about 08.00 p.m., to 12.00 a.m., at Arulmigu Sri Chinnasamy Thirukovil, is situated at Mallakottai, Thirupathur, Sivagangai District and to provide adequate police protection based on his representation dated 10.07.2018.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.