LAWS(MAD)-2018-8-445

TEXMO INDUSTRIES Vs. SANJAY B SINGHI

Decided On August 24, 2018
Texmo Industries Appellant
V/S
Sanjay B Singhi Respondents

JUDGEMENT

(1.) Mr.N.L.Vishal, learned counsel of M/s.Anand and Anand (Law firm) is before this Commercial Division on behalf of the plaintiff.

(2.) There are four defendants in the suit. Defendant No.2 has been given up by plaintiff vide an endorsement in the suit file today, which reads as follows:

(3.) Mr.G.Kalyan Jhabakh, learned counsel of M/S.Surana & Surana (Law Firm) is before this Commercial Division on behalf of Defendant Nos. 1,3 & 5.