LAWS(MAD)-2018-7-155

STATE OF TAMIL NADU Vs. R PANNEERSELVAM

Decided On July 05, 2018
STATE OF TAMIL NADU Appellant
V/S
R Panneerselvam Respondents

JUDGEMENT

(1.) This writ appeal is directed against the order dated 17.11.2016 made in W.P.No.26806 of 2008.

(2.) Heard Mr.P.S.Sivashanmugasundaram, learned Special Government Pleader appearing for the appellants and Mr.S.Gunasekaran, learned counsel appearing for the respondent.

(3.) The case which led to the filing of the writ appeal is as follows: