LAWS(MAD)-2018-4-166

BELLSTAR TRADING PVT LTD , REPRESENTED THROUGH ITS DIRECTORS, AMARJEET SINGH Vs. PANASONIC INDIA PRIVATE LIMITED, THROUGH ITS AUTHORISED REPRESENTATIVE V SWAMINATHAN

Decided On April 09, 2018
Bellstar Trading Pvt Ltd , Represented Through Its Directors, Amarjeet Singh Appellant
V/S
Panasonic India Private Limited, Through Its Authorised Representative V Swaminathan Respondents

JUDGEMENT

(1.) This petition has been filed seeking to call for the records relating to the complaint in C.C.No.1575 of 2017on the file of IV Fast Track Court, George Town, Chennai and quash the same.

(2.) Heard the learned counsel for the petitioners and the learned Government Advocate (Crl.side) for the respondent.

(3.) For the sake of convenience, the petitioners and the respondent are referred to as accused and complainant respectively.