SHAPOORJI PALLONJI INFRASTRUCTURE CAPITAL CO LTD Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE NORTH BLOCK, NEW DELHI

Referred Judgements :-

COOPER V. WANDSWORT BOARD OF WORKS [REFERRED TO]
SCHMIDT V. SECRETARY OF STATE FOR HOME AFFAIRS [REFERRED TO]
NIRMA LIMITED VS. SAINT GOBAIN GLASS INDIA LTD. [REFERRED TO]
VATTICHERUKURU VILLAGE PANCHAYAT V. NORI VENKATARAMA DEEKSHITHULU [REFERRED TO]
JASWANT SUGAR MILLS LIMITED MEERUT VS. LAKSHMI CHAND [REFERRED TO]
RAJA ANAND BRAHMA SHAH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SURESH KOSHY GEORGE VS. UNIVERSITY OF KERALA [REFERRED TO]
ROHTAS INDUSTRIES VS. S D AGARWAL [REFERRED TO]
MAGANBHAI ISHWARBHAI PATEL MANIKANT TIWARI VS. UNION OF INDIA [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
D F O SOUTH KHERI VS. RAM SANEHI SINGH [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
GRAMOPHONE COMPANY OF INDIA LIMITED VS. BIRENDRA BAHADUR PANDEY [REFERRED TO]
DALPAT KUMAR VS. PRAHLAD SINGH [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. VINAY ENGINEERING ENTERPRISES PRIVATE LIMITED [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
KUSUM INGOTS AND ALLOYS LIMITED VS. UNION OF INDIA [REFERRED TO]
S AND S ENTERPRISE VS. DESIGNATED AUTHORITY [REFERRED TO]
UNION OF INDIA VS. INTER CONTINENTAL INDIA [REFERRED TO]
AUTOMOTIVE TYRE MANUFACTURERS ASSOCIATION VS. DESIGNATED AUTHORITY [REFERRED TO]