REGENT COMPUTRONICS PVT. LTD.

Kathavarayan (Deceased) And Others Appellant

V/S

Ramu And Others Respondents

Referred Judgements :-

CHIDAMBARA THEVAR VS. T VEDAYYA THEVAR [REFERRED TO]
IBRAHIMKUTTY KOYAKUTTY VS. ABDUL RAHUMANKUNJU IBRAHIMKUTTY [REFERRED TO]
NANJAMMAL VS. MARAPPA GOUNDER [REFERRED TO]
PERIYANNA GOUNDER DIED VS. KOMARASAMI [REFERRED TO]
RAMCHANDRA TRIMBAK JOSHI VS. HARI MARTAND JOSHI [REFERRED TO]
BALDEO BIND VS. SKABDUL AZIZ [REFERRED TO]
KOMMU VENKADU VS. CANDRAKOTA SUBBARAMAIAH [REFERRED TO]

JUDGEMENT

(1.) This second appeal is directed against the judgment and decree dated 21.12.2000, passed in A.S.No.44/99, on the file of Subordinate court, Madurantakam, reversing the judgment and decree passed in O.S. No.201/96, dated 24.08.99, on the file of the District Munsif Court, Madurantakam.

(2.) Parties are referred to as per their rankings in the trial Court.

(3.) Suit for permanent injunction.

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KATHAVARAYAN (DECEASED) AND OTHERS Vs. RAMU AND OTHERS

Referred Judgements :-

JUDGEMENT

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