R SAKKARAPANI Vs. STATE OF TAMIL NADU

Referred Judgements :-

S.P.GUPTA V. UNION OF INDIA [REFERRED TO]
P.MANJULA V. STATE OF A.P [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
CO OPERATIVE CENTRAL BANK LIMITED VS. ADDITIONAL INDUSTRIAL TRIBUNAL ANDHRA PRADESH [REFERRED TO]
NANHOO MAL VS. HIRA MAL [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
SUN II BATRA II VS. DELHI ADMINISTRATION [REFERRED TO]
UPENDRA BAXI I VS. STATE OF UTTAR PRADESH [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
PEOPLES UNION FOR DEMOCRATIC RIGHTS VS. UNION OF INDIA [REFERRED TO]
LAKSHMI CHARAN SEN ELECTION COMMISSION A K M HASSAN UZZAMAN VS. A K M HASSAN UZZAMAN:A K M HASSAN UZZAMAN:UNION OF INDIA [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
BODDULAKRISHNAIAH VS. STATE ELECTION COMMISSIONER A P [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
SANT SADGURU JANARDAN SWAMI MOINGIRI MAHARAJ SAHAKARI DUGDHA UTPADAK SANSTHA VS. STATE OF MAHARASHTRA [REFERRED TO]
SOHAN LAL VS. BABU GANDHI [REFERRED TO]
MANDA JAGANATH VS. K S RATHNAM [REFERRED TO]
AVTAR SINGH HIT VS. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE [REFERRED TO]
STATE OF U P VS. U P RAJYA KHANIJ VIKAS NIGAM S S [REFERRED TO]
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION VS. DOSU AARDESHIR BHIWANDIWALA [REFERRED TO]
ZENIT MATAPLAST P LTD VS. STATE OF MAHARASHTRA [REFERRED TO]
KANAIYALAL LALCHAND SACHDEV VS. STATE OF MAHARASHTRA [REFERRED TO]
NOIDA ENTREPRENEURS ASSOCIATION VS. NOIDA [REFERRED TO]
RAMESH ROUT VS. RABINDRA NATH ROUT [REFERRED TO]
PONNALA LAKSHMAIAH VS. KOMMURI PRATAP REDDY [REFERRED TO]
MADHAVA RAO VS. D V K SURYA RAO MEMBER OF THE PITHAPURAM CO OPERATIVE [REFERRED TO]
PEOPLE'S UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
SHAJI K. JOSEPH VS. V. VISWANATH & ORS. [REFERRED TO]
BHARATIYA JANATA PARTY WEST BENGAL VS. STATE OF WEST BENGAL & ORS [REFERRED TO]
J ANBAZHAGAN MEMBER OF LEGISLATIVE ASSEMBLY CHEPAUK VS. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT [REFERRED TO]