LAWS(MAD)-2018-2-225

PALANI ANDAVAR TEMPLE TRUST REPRESENTED BY ITS MANAGING TRUSTEE Vs. RAMANI REALTORS PRIVATE LIMITED REPRESENTED BY ITS EXECUTIVE DIRECTOR V SUBRAMANIAM

Decided On February 15, 2018

Palani Andavar Temple Trust Represented By Its Managing Trustee Appellant

V/S

Ramani Realtors Private Limited Represented By Its Executive Director V Subramaniam Respondents

JUDGEMENT

(1.) This Civil Suit had been filed, seeking the following reliefs:-

(2.) The Schedule of Property is as follows:-

(3.) The case of the Plaintiff as set out in the plaint, is as follows:-

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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