LAWS(MAD)-2018-7-1485

R. KARTHIK Vs. SUPERINTENDENT OF POLICE AND OTHER

Decided On July 31, 2018
R. Karthik Appellant
V/S
Superintendent Of Police And Other Respondents

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the second respondent to grant permission for yearly festival of Arulmighu Selaikkari Amman Thirukovil, Valaiyapatti, Pothampatti Post, Usilampatti Taluk, Madurai District, for the "Adal Padal dance Programme" on 04.08.2018 at about 6 pm., based on the petitioner's representation to the second respondent dated 27.07.2018

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.