TAMIL NADU WAKF BOARD Vs. KADAYANALLUR RAHMANIA TRUST

Referred Judgements :-

V NARASIMHARAJU IN BOTH THE APPEALS VS. V GURUMURTHY RAJUIN BOTH THE APPEALS [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
KUNTESH GUPTA VS. MANAGEMENT OF HINDU KANYA MAHA VIDYALAYA SITAPUR U P [REFERRED TO]
BANGALORE MEDICAL TRUST VS. B S MUDDAPPA [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
M P WAKF BOARD VS. SUBHAN SHAH [REFERRED TO]
CHIEF ENGINEER HYDEL PROJECT VS. RAVINDER NATH [REFERRED TO]
KRISHI UTPADAN MANDI SAMITI ACHANERA VS. VINOD KUMAR [REFERRED TO]
K V RAMI REDDI VS. PREMA [REFERRED TO]
AJAY SINGH AND ANR AND ETC. VS. STATE OF CHHATTISGARH AND ANR. [REFERRED TO]