LAWS(MAD)-2018-2-615

R BABU Vs. COMMISSIONER OF POLICE, GREATER CHENNAI

Decided On February 20, 2018
R BABU Appellant
V/S
COMMISSIONER OF POLICE, GREATER CHENNAI Respondents

JUDGEMENT

(1.) Heard Mr.K.Venkata Ramani, learned senior counsel for the petitioner and Mr.D.Venkatachalam, learned Additional Government Pleader appearing for the respondent.

(2.) The petitioner has approached this Court, seeking the following relief,

(3.) The case of the petitioner is as follows:-