(1.) This Original Side Appeal has been directed against the order of the learned single judge made in O.P.No.14 of 2011, dated 10.12.2012, confirming the award passed by the sole arbitrator, dated 26.10.2010.
(2.) The brief facts of the case is as follows:
(3.) Submissions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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