SAKUNTHALA Vs. VENKATACHALAM

JUDGEMENT

(1.) Read this in conjunction with earlier proceedings of this Court dated 06.07.2018, which reads as follows:

(2.) Today also there is no representation for appellants.

(3.) However, Mr. Lakshmi sankar, learned Counsel for respondent 1 and 2, who is before this Court, brings to the notice of this Court that the appellants' Counsel has filed a memo.