(1.) This second appeal is directed against the Judgement and Decree dated 06.09.2002 passed in A.S.No.10 of 2000 on the file of the Subordinate Court, Gudiyattam, reversing the Judgment and Decree dated 11.10.1999 passed in O.S.No.455 of 1990 on the file of the District Munsif Court, Gudiyattam.
(2.) Parties are referred to as per their rankings in the trial Court.
(3.) Suit for declaration and permanent injunction.