SILAMBARA VADIVU Vs. RAJU

JUDGEMENT

(1.) Both these Civil Revision Petitions are arising out of one and the same suit in O.S.No.75 of 2017 and the issue involved in the Civil Revision Petitions are also the same, hence following common order is passed.

(2.) In so far as Civil Revision Petition No.605 of 2018 is concerned, it is filed as against the order of allowing I.A.No.51 of 2017 dated 11.01.2018 filed for comparison of Signature by the plaintiff/respondent.

(3.) In as much as C.R.P.No.606 of 2018 is concerned, it is filed as against the order rejecting the application filed by the defendants/petitioners to cancel Exhibit A1 sale agreement in I.A.No.52 of 2017 dated 11.01.2018.