KAMAKSHI MEMORIAL HOSPITALS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI IV COMMISSIONERATE AND ORS.

Referred Judgements :-

DULICHAND LAKSHMINARAYANAN V. CIT-II [REFERRED TO]
CIT V. MCMILLAN AND CO. [REFERRED TO]
MEGATRENDS INC. VS. COMMISSIONER OF INCOME-TAX AND ANOTHER [REFERRED TO]
HINDUSTAN POLYMERS COMPANY LIMITED VS. COLLECTOR OF CENTRAL EXCISE GUNTUR [REFERRED TO]
WARNER HINDUSTAN LIMITED VS. COLLECTOR OF CENTRAL EXCISE HYDERABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHAGANLAL KAILAS AND CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. EXPRESS NEWSPAPERS LIMITED [REFERRED TO]