R. CHINNASAMY Vs. V.R. SUKRAPPAN

JUDGEMENT

(1.) The Civil revision petition is filed against the fair and decretal order dated 16.08.2017, dismissing Transfer Original petition No.1 of 2016 on the file of learned Principal District Judge, Coimbatore.

(2.) The respondents herein filed the suit in O.S.No.567 of 2014 on the file of learned III Additional District Judge, Coimbatore, for partition of the suit.

(3.) Likewise, the revision petitioner herein filed another suit against the 1st respondent in O.S.No.538 of 2015 on the file of IIIrd Additional District Munsif, Coimbatore for eviction, which is also pending.