LAWS(MAD)-2018-4-241

J CHANDRASEKAR Vs. SUPERINTENDENT OF POLICE

Decided On April 11, 2018
J Chandrasekar Appellant
V/S
SUPERINTENDENT OF POLICE Respondents

JUDGEMENT

(1.) Heard Mr.Ravi Shanmugam, learned counsel for the petitioner and Mr.J.Pothiraj, learned Special Government Pleader appearing for the respondent.

(2.) The petitioner has approached this Court, seeking the following relief:-

(3.) The case of the petitioner is as follows:-