S.ANBAZHAGAN Vs. SUB INSPECTOR OF POLICE

Referred Judgements :-

ALL CAROGO MOVERS (I) PVT. LTD. V. DHANESH BADARMAL JAIN [REFERRED TO]
MAHADEO PRASAD VS. STATE OF WEST BENGAL [REFERRED TO]
JASWANTRAI MANILAL AKHANEY VS. STATE OF BOMBAY [REFERRED TO]
STATE OF KERALA VS. A PAREED PILLAI [REFERRED TO]
G V RAO VS. L H V PRASAD [REFERRED TO]
HRIDAYA RANJAN PD VERMA VS. STATE OF BIHAR [REFERRED TO]
S W PALANIKAR VS. STATE OF BIHAR [REFERRED TO]
AJAY MITRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
HIRA LAL HARI LAL BHAGWATI VS. C B I NEW DELHI [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
VEER PRAKASH SHARMA VS. ANIL KUMAR AGARWAL [REFERRED TO]
R KALYANI VS. JANAK C MEHTA [REFERRED TO]
R KALYANI VS. JANAK C MEHTA [REFERRED TO]
S V L MURTHY VS. STATE OF A P [REFERRED TO]
DALIP KAUR VS. JAGNAR SINGH [REFERRED TO]
ARUN BHANDARI VS. STATE OF U.P. [REFERRED TO]
SAMIR SAHAY @ SAMEER SAHAY VS. STATE OF U.P. [REFERRED TO]