PRINCIPAL COMMISSIONER OF INCOME Vs. M P PURUSHOTHAMAN

Referred Judgements :-

COMMISSIONER OF INCOME TAX V. ANKITA ELECTRONICS PVT. LTD. [REFERRED TO]
GURAN DITTA V. RAM DITTA [REFERRED TO]
CHUNILGJ V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER VS. CENTURY SPINNING MANUFACTURING COMPANY LIMITED [REFERRED TO]
SHADI LAL SUGAR AND GENERAL MILLS LIMITED VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
K P MADHUSUDHANAN VS. COMMISSIONER OF INCOME TAX COCHIN [REFERRED TO]
HERO VINOTH VS. SESHAMMAL [REFERRED TO]
UNION OF INDIA VS. DHARMENDRA TEXTILE PROCESSORS [REFERRED TO]
UNION OF INDIA VS. RAJASTHAN SPINNING AND WEAVING MILLS [REFERRED TO]
C I T DELHI VS. ATUL MOHAN BINDAL [REFERRED TO]
C I T AHMEDABAD VS. RELIANCE PETROPRODUCTS PVT LTD [REFERRED TO]
MAK DATA P. LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
CRN INVESTMENTS (P) LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]