SUJATHA VENKATESHWARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX

Referred Judgements :-

M.A.UNNERIKUTTY AND OTHERS VS. DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) [REFERRED TO]
G.L.DIDWANIA AND ANOTHER VS. ITO AND ANOTHER [REFERRED TO]
THANJAI MURASU AND OTHERS VS. INCOME TAX OFFICER [REFERRED TO]
INCOME TAX OFFICER VS. ROSHINI COLD STORAGE P LTD. [REFERRED TO]
INCOME TAX OFFICER VS. SHIV SEWAK COTTON COMPANY AND OTHERS [REFERRED TO]
SWATHY CHEMICAL LIMITED VS. UNION OF INDIA [REFERRED TO]
MADHUMILAN SYNTEX LTD VS. UNION OF INDIA [REFERRED TO]
DEVENDRA VS. STATE OF U P [REFERRED TO]
TATA ROPBINS FRASER LTD VS. STATE OF JHARKHAND [REFERRED TO]
GREATWAY P LTD VS. ASSISTANT COMMISSIONER OF INCOME-TAX [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED TO]
PAWAN KUMAR SHARMA AND ANOTHER VS. STATE OF UTTARAKHAND AND OTHERS [REFERRED TO]