REGENT COMPUTRONICS PVT. LTD.

S Muthu Narayanan Appellant

V/S

Paulraj Naicker Respondents

Referred Judgements :-

ITTYAVIRA MATHAI VS. VARKEY VARKEY [REFERRED TO]
BALRAJ TANEJA VS. SUNIL MADAN [REFERRED TO]
RAFIQUE BIBI VS. SAYED WALIUDDIN [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SURENDRA SINGH PAHWA [REFERRED TO]
MEHARUNNISHA BEEVI MEHARUNNISHA BEEVI VS. MOHAMMED JACKARIA [REFERRED TO]
RENGARAJAN VS. RAJESH [REFERRED TO]
MEENAKSHISUNDARAM TEXTILES VS. VALLIAMMAL TEXTILES LTD [REFERRED TO]

JUDGEMENT

(1.) The defendants 4 to 8, in the suit in O.S.No.110 of 2000 on the file of the Sub-Court, Sankarankovil, are the petitioners in this Civil Revision Petition.

(2.) This petition has been filed as against the order dismissing the petition filed by the revision petitioners in E.A.No.126 of 2012 in E.P.No.40 of 2006 in O.S.No.110 of 2000 under Section 47 CPC.

(3.) The brief facts that are necessary for the disposal of this Civil Revision Petition are as follows:

Click here to view full judgment.

S MUTHU NARAYANAN Vs. PAULRAJ NAICKER

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address