HEERAL CONSTRUCTIONS PVT LTD , REPRESENTED BY ITS MANAGING DIRECTOR, GOPICHAND IDANDAS Vs. GEE GEE HOLDINGS (CHENNAI) PVT LTD

Referred Judgements :-

DAMODARA MUDALIAR V. SECRETARY FOR STATE IN INDIA [REFERRED TO]
HOUSE OF LORDS IN HILLAS AND CO. V. ARCOS LTD. [REFERRED TO]
TROLLOPE AND COLLS LTD. V. NORTH WEST METROPOLITAN REGL. HOSPITAL BOARD [REFERRED TO]
BOLLAPRAGADA RAMAMURTHY V. THAMMANNA GOPAYYA [REFERRED TO]
AWANTI COUNTING OFFICIALS-OPERATIVE HOUSING SOCIETY LIMITED V. MANOHAR AND OTHERS [REFERRED TO]
DHANRAJAMAL GOBINDRAM VS. SHAMJI KALIDAS AND CO [REFERRED TO]
UNION OF INDIA VS. D N REVRI AND CO [REFERRED TO]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED TO]
I T C LIMITED VS. GEORGE JOSEPH FERNANDES [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MANU BHAI DHARMASINHBHAI GAJERA [REFERRED TO]
GREAT EASTERN SHIPPING CO LTD VS. UNION OF INDIA [REFERRED TO]
KRISHNA IYER VS. OFFICIAL LIQUIDATOR [REFERRED TO]
PRAHLAD VS. LADDEVI [REFERRED TO]
(ELVIRA RODRIGUES) SIQUEIRA VS. (GODNICALO HYPOLITO CONSTANCIO) NORONHA [REFERRED TO]
SATYA JAIN D THR. LRS VS. ANIS AHMED RUSHDIE D TR.LRS [REFERRED TO]
LANDMARK DEVELOPERS VS. STATE OF A P [REFERRED TO]
NABHA POWER LIMITED VS. PUNJAB STATE POWER CORPORATION LIMITED [REFERRED TO]