LAWS(MAD)-2018-10-245

PRESIDENT, PUDHUVAI KOOTHURAVU NOORPALAI THOZHILALAR SANGAM Vs. MANAGING DIRECTOR, PONDICHERRY COOPERATIVE SPINNING MILLS LTD

Decided On October 08, 2018
President, Pudhuvai Koothuravu Noorpalai Thozhilalar Sangam Appellant
V/S
Managing Director, Pondicherry Cooperative Spinning Mills Ltd Respondents

JUDGEMENT

(1.) By consent, the review application is taken up for final disposal.

(2.) The first respondent in the review application raised an industrial dispute in ID.No.33/2003 before the Labour Court, Pondicherry to resolve the following disputes between the petitioner and respondents and it is relevant to extract the same:-

(3.) The Labour Court, after contest, has passed an Award dated 202.2010 and granted the following relief:-