REGENT COMPUTRONICS PVT. LTD.

Gopal Sankar Appellant

V/S

DISTRICT COLLECTOR, CUDDALORE DISTRICT Respondents

Referred Judgements :-

UNION COMMERIAL BANK LIMITED VS. THEIR WORKMEN [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
SRIMATHI KAUSHALYA DEVI VS. K L BANSAL [REFERRED TO]
FI LR071 LAL JAIN VS. MAN MAL [REFERRED TO]
CHANDRIKA MISIR VS. BHAIYA LAL [REFERRED TO]
SUSHIL KUMAR MEHTA VS. GOBIND RAM BOHRA DEAD [REFERRED TO]
ISHAR SINGH VS. NATIONAL FERTILIZERS [REFERRED TO]
P G ESHWARAPPA VS. M RUDRAPPA [REFERRED TO]
ALLAHABAD DEVELOPMENT AUTHORITY VS. NASIRUZZAMAN [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
DIRECTOR OF PUBLIC INSTRUCTION VS. N MOHANDAS [REFERRED TO]

JUDGEMENT

(1.) Challenge in this second appeal is made to the judgment and decree dated 26.02.2002 passed in A.S.No.82 of 2002 on the file of the Principal District Court, Cuddalore confirming the judgment and decree dated 17.12.1999 passed in O.S.No.676 of 1995 on the file of the Additional District Munsif Court, Cuddalore.

(2.) The parties are referred to as per the rankings in the trial court.

(3.) Suit for declaration and permanent injunction.

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GOPAL SANKAR Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT

Referred Judgements :-

JUDGEMENT

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