APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT PONDICHERRY Vs. MAHE AUTO FUEL ENTERPRISES BHARATH PETROLEUM DEALER

Referred Judgements :-

PARTINGTON V. ATTORNEY GENERAL [REFERRED TO]
CAPE BRADY SYNDICATE V. IRC [REFERRED TO]
CIT V. BADHRAJA AND COMPANY [REFERRED TO]
A V FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MODI SUGAR MILLS LIMITED [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
STATE OF PUNJAB VS. JULLUNDUR VEGETABLES SYNDICATE [REFERRED TO]
INCOME TAX OFFICER TUTICORIN VS. T S DEVINATHA NADAR [REFERRED TO]
COMMISSIONER OF INCOME TAX LUCKNOW VS. MADHO PD JATIA [REFERRED TO]
MATHURAM AGRAWAL VS. STATE OF MADHYA PRADESH [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
SWEDISH MATCH AB VS. SECURITIES AND EXCHANGE BOARD INDIA [REFERRED TO]
RAGHUNATH RAI BAREJA VS. PUNJAB NATIONAL BANK [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [REFERRED TO]
MOHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. AJIT KUMAR IDDYA [REFERRED TO]