KASI (DIED) AND OTHERS Vs. SELVI AND OTHERS

Referred Judgements :-

H. VENKATACHALA IYENGAR V. B.N.THIMMAJAMMA [REFERRED TO]
GIRJA DATT SINGH VS. GANGOTRI DATT SINGH [REFERRED TO]
JANKI NARAYAN BHOIR VS. NARAYAN NANDEO KADAM [REFERRED TO]
MEENAKSHIAMMAL DEAD VS. CHANDRASEKARAN [REFERRED TO]
SRIDEVI VS. JAYARAJA SHETTY [REFERRED TO]
PENTAKOTA SATYANARAYANA VS. PENTAKOTA SEETHARATNAM [REFERRED TO]
JOSEPH ANTONY LAZARUS VS. A J FRANCIS [REFERRED TO]
RYALI KAMESWARA RAO VS. BENDAPUDI SURYAPRAKASARAO [REFERRED TO]
MADHU MOLLA VS. BABONSA KARIKAR [REFERRED TO]
KASTHURI BAI (PLAINTIFF IN TOS.NO.6 OF 2005) VS. V. ASHOK KUMAR (DEFENDANT IN TOS.NO.6 OF 2005) [REFERRED TO]