LAWS(MAD)-2018-2-634

SAKUNTHALA AMMAL Vs. ABDUL MUTHALIF

Decided On February 21, 2018
SAKUNTHALA AMMAL Appellant
V/S
ABDUL MUTHALIF Respondents

JUDGEMENT

(1.) The unsuccessful defendant/appellant, who has lost the case before the court below filed the second appeal.

(2.) For the sake of convenience, the rank of the parties hereinafter referred to as 'defendant' for the appellant and 'plaintiff' for the respondent.

(3.) The averments contained in the plaint, in brief, are as follows: