BUJINGAN @ GANDHI Vs. PADMA @ PADRAMMAL

Referred Judgements :-

BRIGHT V.WALKER [REFERRED TO]
DALTON V.HENRY ANGUS AND CO. [REFERRED TO]
MOHAMMADBHAI KASAMBHAI SHEIKH V.ABDULLA KASAMBHAI SHEIKH [REFERRED TO]
R (ON THE APPLICATION OF)V. CITY OF SUNDERLAND [REFERRED TO]
LAMBETH LONDON BOROUGH COUNCIL V.BLACKBURN [REFERRED TO]
S M KARIM VS. BIBI SAKINA [REFERRED TO]
PARSINNI VS. SUKHI [REFERRED TO]
THAKUR KISHAN SINGH DEAD VS. ARVIND KUMAR [REFERRED TO]
P PERIASAMI PA PERIASAMI MUTHIRIAR VS. P PERIATHAMBI:P PERIASAMI MUTHIRIAR [REFERRED TO]
MOHAN LAL VS. MIRZA ABDUL GAFFAR [REFERRED TO]
D N VENKATARAYAPPA VS. STATE OF KARNATAKA [REFERRED TO]
MOHAMMAD ALI VS. JAGADISH KAKITA [REFERRED TO]
VASANTIBEN PRAHLADJI NAYAK VS. SOMNATH MUIJIBHAI NAYAK [REFERRED TO]
KARNATAKA BOARD OF WAKF VS. GOVT OF INDIA [REFERRED TO]
NARNE RAMA MURTHY VS. RAVULA SOMASUNDARAM [REFERRED TO]
SAROOP SINGH VS. BANTO [REFERRED TO]
T ANJANAPPA VS. SOMALINGAPPA [REFERRED TO]
GOVINDAMMAL VS. R PERUMAL CHETTIAR [REFERRED TO]
M DURAI VS. MADHU [REFERRED TO]
DES RAJ VS. BHAGAT RAM [REFERRED TO]
P T MUNICHIKKANNA REDDY VS. REVAMMA [REFERRED TO]
ANATHULA SUDHAKAR VS. P BUCHI REDDY [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MAINABAI [REFERRED TO]
MAHOMEDALLY TYEBALLY VS. SAFIABAI [REFERRED TO]
RATNA KOUNDER VS. ANNAMALAI [REFERRED TO]