S.SHANMUGAM Vs. SUPERINTENDENT OF POLICE AND OTHER

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents to give permission and police protection to conduct cultural program (Adal Padal) on 01.08.2018 at about 09.00 to 12.00 pm., at Arulmigu Manthaikaruppar Temple situated at Padhaminchi Village, Ulagampatti Post, Singampunari Taluk, Sivagangai District by considering the representation of the petitioner dated 25.07.2018.

(2.) Heard the learned counsel appearing for the petitioner and the learned Government Advocate appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.