(1.) The unsuccessful appellant/plaintiff, who has lost the case before the lower courts filed this second appeal.
(2.) The averments contained in the plaint, in brief, are as follows:
(3.) The averments contained in the written statement, in brief, are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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