LAWS(MAD)-2018-6-1413

M. NANDAGOPALAN Vs. THE STATE OF TAMILNADU

Decided On June 27, 2018
M. Nandagopalan Appellant
V/S
THE STATE OF TAMILNADU Respondents

JUDGEMENT

(1.) Heard Mr.L.Chandrakumar, learned counsel for the petitioner and Mr.J.Pothiraj, learned Additional Government Pleader appearing for the respondents.

(2.) The petitioner has approached this Court seeking the following relief:-

(3.) The case of the petitioner is as follows:-