LAKSHMI Vs. KARUPPAIAH

JUDGEMENT

(1.) Read this in conjunction with earlier proceedings of this Court dated 10.07.2018, which reads as follows:

(2.) Pursuant to the aforesaid proceedings of this Court dated 10.07.2018, this matter is listed under the caption 'FOR DISMISSAL' today.

(3.) Name of the sole appellant together with her full /complete address as contained in the memorandum of grounds of second appeal, has been shown in the cause list.