(1.) The Insurance Company has filed the above two appeals challenging the judgment and decree dated 23.02.2016 made in M.C.O.P.Nos.4120 of 2011 and 957 of 2010 on the file of the Motor Accident Claims Tribunal, Special Sub Court No.1, Chennai.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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