K PALANISAMY Vs. S DEVARAJ

JUDGEMENT

(1.) The appellants herein are the defendants in O.S.No.210 of 2013, on the file of the learned I Additional District Judge, Erode.

(2.) The respondent herein has filed the aforesaid suit against the appellants/defendants for the following reliefs:

(3.) The brief facts of the case is as follows: