LAWS(MAD)-2018-3-774

MAHENDRA P JAIN Vs. JAYANTHI KANNAPPAN

Decided On March 13, 2018
Mahendra P Jain Appellant
V/S
Jayanthi Kannappan Respondents

JUDGEMENT

(1.) Sixteen Tamil Cinematograph films constitute the nucleus of this suit and the 16 Tamil Cinematograph films as set out in the schedule to the plaint are as follows:

(2.) I deem it appropriate to set out the factual matrix as it unfurls from the suit file placed before me.

(3.) Factual MATRIX