(1.) Heard Mr.V.R.Rajasekaran, learned counsel for the petitioners and Mr.D.Venkatachalam, learned Additional Government Pleader appearing for the respondents.
(2.) The petitioners have approached this Court, seeking the following relief:-
(3.) The case of the petitioners is as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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