S. PARAMESWARI Vs. THE CHIEF MEDICAL OFFICER

JUDGEMENT

(1.) On 24.07.2017, this Court, passed the following order:

(2.) Subsequently, on 05.09.2017, this Court, further ordered as hereunder:

(3.) Considering the plight of the writ petitioner, a widow with a destitute daughter, we referred the matter to the Tamil Nadu Mediation and Conciliation Centre, High Court, Madras, for settlement.