REGENT COMPUTRONICS PVT. LTD.

A.Sridevi Appellant

V/S

INCOME TAX OFFICER Respondents

Referred Judgements :-

COMMISSIONER OF INCOME TAX DELHI VS. KELVINATOR OF INDIA LIMITED [REFERRED TO]
FENNER INDIA LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX COIMBATORE VS. ELGI ULTRA INDUSTRIES LTD [REFERRED TO]
STAR TELEVISION NEWS LIMITED VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) The petitioner is aggrieved against the order of the respondent dated 26.05.2016, in rejecting the objections raised by the petitioner against reopening of the assessment.

(2.) The case of the petitioner is as follows:

(3.) A counter affidavit is filed by the respondent wherein it is stated as follows:

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A.SRIDEVI Vs. INCOME TAX OFFICER

Referred Judgements :-

JUDGEMENT

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