PURAVANKARA PROJECTS LIMITED Vs. GALAXY PROPERTIES PRIVATE LIMITED

Referred Judgements :-

KENT V. ELSTOB [REFERRED TO]
HODGKINSON V. FERNIE [REFERRED TO]
F.A. TAMPLIN STEAMSHIP CO. LTD. V. ANGLO-MEXICAN PETROLEUM PRODUCTS CO. LTD. [REFERRED TO]
METROPOLITAN WATER BOARD V. DICK KERR AND CO.,LTD [REFERRED TO]
PAYANA REENA SAMINATHAN V. PANA LANA PALANIAPPA [REFERRED TO]
BLACKBURN BOBBIN COMPANY V. T.W. ALLEN AND SONS L.R [REFERRED TO]
ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CORPN. [REFERRED TO]
R. V. NORTHUMBERLAND COMPENSATION APPEAL TRIBUNAL,EX P SHAW [REFERRED TO]
MATTHEY V. CURLING [MATTHEY V. CURLING [REFERRED TO]
DENNY,MOTT AND DICKSON LTD. V. JAMES B. FRASER AND CO. LTD [REFERRED TO]
HANGKAM KWINGTONG WOO V. LIU LAN FONG ALIAS LIU AH LAN L.R [REFERRED TO]
COMPTOIR COMMERCIAL ANVERSIOS V. POWER,SON AND COMPANY L.R [REFERRED TO]
SATYABRATA GHOSE VS. MUGNEERAM BANGUR AND CO [REFERRED TO]
GHERULAL PARAKH VS. MAHADEODAS MAIYA [REFERRED TO]
H B GANDHI EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY KARNAL VS. GOPINATH AND SONS [REFERRED TO]
P K RAMAIAH AND COMPANY VS. CHAIRMAN AND MANAGING DIRECTOR NATIONAL THERMAL POWER CORPN [REFERRED TO]
NATHANI STEELS LIMITED VS. ASSOCIATED CONSTRUCTIONS [REFERRED TO]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED TO]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. R S SHARMA AND CO [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BOGHARA POLYFAB PVT LTD [REFERRED TO]
P R SHAH SHARES AND STOCK BROKER P LTD VS. B H H SECURITIES P LTD [REFERRED TO]
JAGDISH MANDAL VS. STATE OF ORISSA [REFERRED TO]
UNION OF INDIA VS. HARI SINGH [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LTD VS. WESTERN GECO INTERNATIONAL LTD [REFERRED TO]
HYDER CONSULTING (UK) LTD. VS. GOVERNOR, STATE OF ORISSA [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. KENNETH BUILDERS & DEVELOPERS LTD. [REFERRED TO]