(1.) By consent, the Writ Appeal itself is taken up for final disposal.
(2.) Mr.A.K.Baskara Pandian, learned Special Government Pleader appears for the respondents 1 to 3.
(3.) The petitioner has filed W.P.(MD)No.21962 of 2016, praying for issuance of Writ of Certiorari, to call for the records of the fourth respondent, vide impugned proceedings, dated 08.11.2016 and to quash the same. In the affidavit filed in support of the Writ Petition would aver among other things that there is a Temple in their Village called "Arulmighu Varadharaj Perumal Temple" and it was founded by their Community people, namely Reddiar Community and it is more than 100 years old. It is the specific claim of the petitioner that it is a Community Temple belonging to "Nama Reddiar Community".