M CHELLAKRISHNAVI Vs. TEACHERS RECRUITMENT BOARD

JUDGEMENT

(1.) Ms.M.Chellakrishnavi has filed a Writ Petition No.28040 of 2017 seeking for issuance of a writ of mandamus to direct the first respondent / the Member Secretary, Teachers Recruitment Board (TRB), DPI Compound, College Road, Chennai, to award additional 3 marks to her for possessing M.Tech in Remote Sensing at the time of certificate verification by the first respondent based on the application submitted by her pursuant to Notification No.06/2017, dated 28.07.2017, without insisting on equivalence G.O. that the subject Remote Sensing is equal to Electronics and Communication Engineering for the post of Lecturer in Electronics and Communication Engineering in Government Polytechnic Colleges based on the All India Council for Technical Education (AICTE) norms published in the gazette dated 28.04.2017.

(2.) Ms.M. Chellakrishnavi, has filed one more Writ Petition No.28041 of 2017 seeking for issuance of a writ of mandamus to direct the first respondent / the Member Secretary, Teachers Recruitment Board (TRB), DPI Compound, College Road, Chennai, to consider her for the post of Assistant Professor in Electronics and Communication Engineering in any one of the Government Engineering Colleges as and when she applies for the said post based on the All India Council for Technical Education Norms published in the gazette dated 28.04.2017 without insisting on equivalence G.O. that Remote Sensing is equal to Electronics and Communication Engineering and M.Tech as required under Advertisement No.6/17, dated 28.07.2017.

(3.) Mr.R.Dyson, has filed a Writ Petition No.18835 of 2017 seeking for issuance of a writ of certiorarified mandamus to call for the records of the Teachers Recruitment Board in relation to Certificate Verification results for Direct Recruitment of Assistant Professor in Government Engineering Colleges for the year 2013-14 and 2014-15 pertaining to the petitioner having roll no.14E04010185 with the remark "PG is not related to ECE" and quash the same and consequently direct the TRB to treat the petitioner with B.E. in ECE and M.E. in Instrumentation Engineering as eligible for the post of Assistant Professor in Electronics and Communication Engineering in Government Engineering College based on the AICTE Norms published in the gazette dated 28.04.2017 and issue appointment order to the petitioner who has obtained top most rank in the written exam conducted by the TRB for the post of Assistant Professor in any one of the Government Engineering Colleges.